MEHTAB S. GILL

54 recorded High Court judgment(s) · 2006–2010

Courts

Disposal nature

Recent judgments

• CHHOTA SINGH ETC. v. STATE OF PUNJAB. — Punjab & Haryana High Court (2010-01-22)
• NIRBHAI SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-01-22)
• BALWINDER SINGH ETC. v. STATE OF PUNJAB. — Punjab & Haryana High Court (2010-01-22)
• BHUPINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-03-02)
• JAI SIGH v. STATEOF HY.ETC. — Punjab & Haryana High Court (2009-03-02)
• SARDOOL SINGH v. STATE OF PB. — Punjab & Haryana High Court (2009-03-02)
• JAVED v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-02)
• RAJAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-02-13)
• KARNAIL SINGH v. PB STATE — Punjab & Haryana High Court (2009-02-06)
• INDERJIT SINGH AND OTHERS v. PB STATE — Punjab & Haryana High Court (2009-02-06)