MEENAKSHI I. MEHTA

4,808 recorded High Court judgment(s) · 2017–2026

Courts

Disposal nature

Recent judgments

• SUNITA v. PARVEEN — Punjab & Haryana High Court (2026-03-06)
• MANOJ KUMAR GARG v. VEENA ARORA & ANOTHER — Punjab & Haryana High Court (2026-03-05)
• VARINDER KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2025-07-30)
• M/S SUSHIL KUMAR AND COMPANY v. BAHADUR SINGH — Punjab & Haryana High Court (2025-07-18)
• RAJENDER v. SAHIB RAM — Punjab & Haryana High Court (2025-07-18)
• VIJAYPAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-07-18)
• SHRIRAM TRANSPORT FINANCE CO. LTD. v. SARWAN KUMAR — Punjab & Haryana High Court (2025-07-18)
• SARBJEET KAUR AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-18)
• TAJINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-18)
• AMIT SHARMA v. GURDEV SINGH — Punjab & Haryana High Court (2025-07-18)