LexMEENA V. GOMBER,NARENDRA KUMAR JAIN
192 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 192 |
Disposal nature
| DISMISSED | 117 |
| DISPOSED OF | 45 |
| ALLOWED | 18 |
| WITHDRAWN | 10 |
| TRANSFERRED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M/S KAPLANA PHOTOCOPIERS v. STATE OF RAJ and ORS — Rajasthan High Court (2013-07-29)
- SMT RAMPAYARI AND ORS v. DISTRICT COLLECTOR AND ORS — Rajasthan High Court (2013-07-25)
- MANIRAM CHOUDHARY v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2013-07-08)
- JOSEPH RENATUS v. R.R.V.P.N.LTD.JAIPUR — Rajasthan High Court (2013-07-08)
- RAJJAK KHAN v. STATE — Rajasthan High Court (2013-07-03)
- THE UNION OF INDIA and ORS v. SMT SUSHMA SONI and ANR — Rajasthan High Court (2013-07-02)
- COMMISSIONER OF I T v. BAID LEASING and FINANCE CO LTD — Rajasthan High Court (2013-07-01)
- C I T JAIPUR v. M/S RAJ URBAN INFRASTRUCTURE DEV PRO — Rajasthan High Court (2013-07-01)
- PARMANAND AND ANR v. STATE URBAN DEVELOPMENT ORS — Rajasthan High Court (2013-05-30)
- SUO-MOTO v. SMT CHITRA NAG AND OTHERS — Rajasthan High Court (2013-05-29)