LexMEENA V. GOMBER,MOHAMMAD RAFIQ
37 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 37 |
Disposal nature
| DISMISSED | 16 |
| DISPOSED OF | 14 |
| ALLOWED | 6 |
| (unspecified) | 1 |
Recent judgments
- M/S AARAM PLASTICS P LTD v. U O I AND ORS — Rajasthan High Court (2013-05-24)
- MANAGING COMMITTEE D A V AND ANR v. RAJ NON GOV EDUCATION INST ORS — Rajasthan High Court (2013-05-24)
- MANAGING COMMITTEE D A V AND ANR v. RAJ NON GOV EDUCATION INST ORS — Rajasthan High Court (2013-05-24)
- GIRDHARILAL v. STATE P W D AND ANR — Rajasthan High Court (2013-05-24)
- NANNU MAL PAHADIA AND ORS v. U O I AND ORS — Rajasthan High Court (2013-05-23)
- C I TTDSJAIPUR v. M/S K U M S F AND VMUHANA JAIPUR — Rajasthan High Court (2013-05-23)
- C I TTDSJAIPUR v. M/S K U M S JAIPUR — Rajasthan High Court (2013-05-23)
- SUNITA BHARDWAJ v. STATE PANCHYATI RAJ DEP ANR — Rajasthan High Court (2013-05-23)
- C I TTDSJAIPUR v. M/S K U M S JAIPUR — Rajasthan High Court (2013-05-23)
- MOHD USMAN KHAN v. STATE PANCHYATI RAJ DEP ORS — Rajasthan High Court (2013-05-21)