LexMEENA V. GOMBER
397 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 397 |
Disposal nature
| DISMISSED | 192 |
| DISPOSED OF | 113 |
| PREMPTORY | 46 |
| ALLOWED | 38 |
| WITHDRAWN | 5 |
| PARTLY ALLOWED | 2 |
| REMANDED | 1 |
Recent judgments
- VIRENDRA SINGH v. STATE — Rajasthan High Court (2013-07-16)
- GAFOOR AND ORS v. JABBAR AND ORS — Rajasthan High Court (2013-04-17)
- RAJESH SINGH NAROOKA v. R P S C AJMER AND ORS — Rajasthan High Court (2013-03-30)
- KULWANT RAI AND ANR v. STATE — Rajasthan High Court (2013-03-08)
- SMT SHAILBALA JAIN AND ORS v. ADDI CIVIL JUDGE S D AND ANR — Rajasthan High Court (2013-01-31)
- CHOTHI DEVI v. GANESH NARAYAN AND ANR — Rajasthan High Court (2013-01-31)
- BHURA RAM v. SMT SUJA DEVI AND ANR — Rajasthan High Court (2013-01-31)
- M/S KARIM KHAN v. ADDI DISTRICT JUDGE AND ORS — Rajasthan High Court (2013-01-31)
- RAJENDRA AND ORS v. M/S BANSI RAM KARTAR CHAND ANR — Rajasthan High Court (2013-01-30)
- DHANSHERAM v. PRESIDING OFFICER COURT AND ORS — Rajasthan High Court (2013-01-30)