LexMD. SHABBAR RASHIDI
314 recorded High Court judgment(s) · 2013–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 314 |
Disposal nature
| DISMISSED FOR DEFAULT | 107 |
| DISPOSED | 95 |
| DISMISSED | 35 |
| ALLOWED | 28 |
| REJECTED | 25 |
| DISMISSED AS WITHDRAWN | 12 |
| DISMISSED AS NOT PRESSED | 8 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- CHABI ORY v. AMULYA DAS — Calcutta High Court (2026-05-08)
- MD. JOHIRUL ISLAM v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-04-17)
- SANJAY CHOWDHURY v. ANKUSH MUKHERJEE — Calcutta High Court (2026-03-19)
- XXX-1 AND ANR. v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-03-19)
- ASIT KUMAR MAHANTA v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-03-19)
- AMNA KHATOON v. MD. SOHAIL ANSARI AND OTHERS — Calcutta High Court (2026-03-19)
- SM. BABLA BALA SHAW ALIAS GHOSH v. SRI SATYA KINKAR NANDY — Calcutta High Court (2026-03-17)
- SM. SAROJINI MONDAL & ORS v. ANIL KRISHNA MONDAL — Calcutta High Court (2026-03-17)
- ASIT KR. DEY & ANR v. SMT BADAMI AGARWAL & ANR — Calcutta High Court (2026-03-17)
- KALIPADA PURKAIT AND ORS v. CHITTA RANJAN PURKAIT — Calcutta High Court (2026-03-17)