MD. NIZAMUDDIN, PARTHA SARATHI CHATTERJEE

151 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• HAMIDUL RAHMAN@ISLAM v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-10-19)
• DIPA DAS v. STATE OF WEST BENGAL — Calcutta High Court (2023-10-18)
• BIPASHA ROY AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-10-18)
• SAMAD ALI AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-10-18)
• SOUMYAJYOTI SENGUPTA v. STATE OF WEST BENGAL AND ORS — Calcutta High Court (2023-10-17)
• P AND R ENGINEERING SERVICES v. NATIONAL HYDO POWER CORPORATION LIMITED (NHPC LIMITED) — Calcutta High Court (2023-10-16)
• RAJU ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-10-16)
• RAKIBUL ISLAM @ RAFIKUL ALAM AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-10-16)
• OFIUDDIN MIA@AFIUDDIN MIYA AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-10-13)
• MD.RASHIDUL HAQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-10-13)