MD. NIZAMUDDIN

8,414 recorded High Court judgment(s) · 1996–2024

Courts

Calcutta High Court

8414

DISPOSED	6817
DISMISSED	932
DISMISSED FOR DEFAULT	392
DISMISSED AS WITHDRAWN	89
DISMISSED AS NON PROSECUTION	60
DISMISSED FOR NON PROSECUTION	54
(unspecified)	18
ALLOWED	13

CLASSIC AUTOMATION AND ANR. v. UNION OF INDIA AND ORS. — Calcutta High Court (2024-04-12)
SAZIA KARIM v. ASSISTANT COMMISSIONER OF STATE TAX AND ORS. — Calcutta High Court (2024-04-12)
M/S PK COPIER SOLUTIONS v. ATAUR RAHAMAN COMMISSIONER OF CUSTOMS PORT KOLKATA — Calcutta High Court (2024-04-12)
SANDIP KUMAR JAISWAL v. DEPUTY COMMISSIONER OF STATE TAX — Calcutta High Court (2024-04-12)
BALAJI NIRYAAT PVT LTD. v. COMMISSIONER OF CUSTOMS (PORT) AND ORS — Calcutta High Court (2024-04-12)
J.J. HOUSE PRIVATE LIMITED v. JOINT COMMISSIONER OF SALE TAXES, LARGE TAXPAYER UNIT, CORPORATE DIVISION ORS. — Calcutta High Court (2024-04-10)
BASANT KUMAR HAMIRBASIA v. ASST. COMMISSIONER OF STATE TAX, BI (NORTH BENGAL) RAIGANJ ZONE AND ORS. — Calcutta High Court (2024-04-10)
ASHOK GUPTA MARKETING PRIVATE LIMITED AND ANR. v. DEPUTY COMMISSIONER OF REVENUE, BALLY AND SALKIA CHARGE AND 3 ORS. — Calcutta High Court (2024-04-10)
KISHORE GHOSH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-04-10)
L.L. LOGISTICS PRIVATE LIMITED v. UNION OF INDIA AND ORS. — Calcutta High Court (2024-04-10)