LexMAYANK KUMAR JAIN
4,652 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 4652 |
Disposal nature
| Allowed/Partly Allowed on merits | 2349 |
| Disposed off/Decided on merits | 796 |
| Dismissed on merits | 783 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 353 |
| DISMISSED AS INFRUCTUOUS | 208 |
| DISMISSED AS WITHDRAWN | 119 |
| Decided by Lok Adalat | 24 |
| DISMISSED AS NOT PRESSED | 15 |
Recent judgments
- VIRENDRA SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-21)
- MONU ALIAS AASHIF v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- MUKESH RATHORE v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- RAJIV v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- ANSHU SING AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
- RAM JI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-15)
- SHAHNAWAZ @ SALLU v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-15)
- SABINA KHATOON AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
- SMT. KAVITA DEVI AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
- SMT. AKANKSHA SONKAR AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)