MAUNA M. BHATT,CONCILIATOR - . JAL SOLI UNWALLA (SENIOR ADVOCATE, HIGH COURT OF GUJARAT)

63 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• RELIANCE GENERAL INSURANCE CO LTD v. CHIRAG VIJASINH JADHAV — Gujarat High Court (2022-06-26)
• NEW INDIA ASSURANCE COMPANY LIMITED, GODHRA v. KAMLESHKUMAR AJITSINH RATHOD — Gujarat High Court (2022-06-26)
• HITESH GOPALDAS PANJWANI v. RAJENDRA KESHAVLAL SHETH — Gujarat High Court (2022-06-26)
• RELIANCE GENERAL INSURANCE COMPANY LTD VADODARA THROUGH AHMEDABAD OFFICE v. CHANDRAKANT RATILAL PATEL (DELETED) — Gujarat High Court (2022-06-26)
• RELIANCE GENERAL INSURANCE COMPANY LIMITED v. LAXMANBHAI KALUBHAI KATARA — Gujarat High Court (2022-06-26)
• NEW INDIA ASSURANCE COMPANY LTD v. VINODKUMAR KANTILAL LEUVA — Gujarat High Court (2022-06-26)
• RELIANCE GENERAL INSURANCE COMPANY LTD, MEHSANA v. ASHOKKUMAR BACHUBHAI PATEL — Gujarat High Court (2022-06-26)
• NEW INDIA ASSURANCE CO. LTD. v. ILABA RAJDEEPSINH ZALA — Gujarat High Court (2022-06-26)
• RELIANCE GENERAL INSURANCE COMPANY LIMITED v. ISMAIL MAMADBHAI MAJOTHI — Gujarat High Court (2022-06-26)
• NEW INDIA ASSURANCE CO LTD v. GANPATSINH S/O ABHESINH BARIA — Gujarat High Court (2022-06-26)