MAUNA M. BHATT

439 recorded High Court judgment(s) · 2021–2026

Courts

Gujarat High Court

439

56-DISPOSED AT ADMISSION STAGE	123
27-WITHDRAWN @ ADM.STAGE	120
44-PARTLY ALLOWED @ FH	41
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	40
53-ALLOWED / GRANTED @ ADM.STAGE	28
26-DISMISSED @ ADM.STAGE	19
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	13
39-RULE DISCHARGED/DISMISSED @ FH	11

CHIRAG HEMANT RAVANI THROUGH SPECIAL POA PALLAVI HEMANTBHAI RAVANI v. SHABBIR ABDULBHAI VOHRA S/O ABDULBHAI VOHRA — Gujarat High Court (2026-01-09)
RAMESHBHAI CHHAGANBHAI BHARVAD v. STATE OF GUJARAT — Gujarat High Court (2026-01-07)
DINESHBHAI CHIMANBHAI VAGHELA v. MUNICIPAL COMMISSIONER OF AHMEDABAD — Gujarat High Court (2026-01-05)
O.L OF M/S AHMEDABAD MFG AND CALICO PRINTING MILLS CO.LTD. (IN LIQN) v. NILESH RAMANBHAI PATEL — Gujarat High Court (2025-12-24)
DECD.RAMUBHAI BHAGABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2025-12-22)
DECD.RAMUBHAI BHAGABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2025-12-22)
BANK OF BARODA v. OFFICIAL LIQUIDATOR, HIGH COURT OF GUJARAT (FOR M/S APS STAR INDUSTRIES LIMITED) — Gujarat High Court (2025-12-19)
STAR TEXTILE ENGINEERING EMPLOYEES UNION v. OFFICIAL LIQUIDATOR OF M/S APS STAR INDUSTRIES LTD (IN LIQUIDATION) — Gujarat High Court (2025-12-19)
KOTAK MAHINDRA BANK LIMITED v. OL OF APS STAR INDUSTRIES LIMITED (IN LIQUIDATION) — Gujarat High Court (2025-12-19)
CANARA BANK THROUGH AUTHORISED SIGNATORY/MANAGER v. OFFICIAL LIQUIDATOR HIGH COURT OF GUJARAT FOR M/S.APS STAR INDUSTRIES LTD. — Gujarat High Court (2025-12-19)