MAULIK SHELAT

188 recorded High Court judgment(s) · 2025–2026

Courts

Gujarat High Court

188

27-WITHDRAWN @ ADM.STAGE	56
53-ALLOWED / GRANTED @ ADM.STAGE	18
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	14
38-RULE ABSOLUTE/ALLOWED @ FH	13
39-RULE DISCHARGED/DISMISSED @ FH	10
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	9
56-DISPOSED AT ADMISSION STAGE	8
31-NOTICE DISCHARGED @ ADM.STAGE	8

DATTATREY RADHAKRISHNA KHADAYATE v. STATE OF GUJARAT — Gujarat High Court (2026-05-01)
SHARDA COLLEGE OF EDUCATION (B. ED. ) v. HEMCHANDRACHARYA NORTH GUJARAT UNIVERSITY — Gujarat High Court (2026-05-01)
CHAMAR PINALBEN RANCHHODBHAI (SOLANKI PINALBEN KETANKUMAR) v. STATE OF GUJARAT — Gujarat High Court (2026-05-01)
GARASIYA SANJAYBHAI DHIRAJBHAI v. AHMEDABAD MUNICIPAL CORPORATION THROUGH IN-CHARGE IAS OFFICER — Gujarat High Court (2026-05-01)
BHAVINBHAI MAHENDRABHAI VYAS v. STATE OF GUJARAT — Gujarat High Court (2026-04-27)
SHAHEDA NURUDDINBHAI LONKHANDWALA v. STATE OF GUJARAT — Gujarat High Court (2026-04-22)
RAMANJI BHIKHAJI THAKORE SINCE DECD. SHARDABEN W/O RAMANJI VAGHELA (SINCE DECD.) v. STATE OF GUJARAT — Gujarat High Court (2026-04-22)
GUJARAT FOREST PRODUCE GATHERERS AND FOREST WORKERS UNION v. STATE OF GUJARAT — Gujarat High Court (2026-04-21)
GUJARAT FOREST PRODUCE GATHERERS AND FOREST WORKERS UNION v. STATE OF GUJARAT — Gujarat High Court (2026-04-21)
GUJARAT FOREST PRODUCE GATHERERS AND FOREST WORKERS UNION v. STATE OF GUJARAT — Gujarat High Court (2026-04-21)