MASTER

395 recorded High Court judgment(s) · 2001–2026

Courts

Disposal nature

Recent judgments

• P.Ashok Kumar v. RAJENDRA KUMAR DAGA AND 4 OTHERS — Madras High Court (2026-04-17)
• PANORAMIC ACE PROPERTIES INC v. RAVIKUMAR LOGANATHAN — Madras High Court (2026-04-16)
• P.Srinivasan v. B.Selvi — Madras High Court (2026-04-15)
• Mech Marine Engineers Private Limited v. Larsen and Toubro Construction — Madras High Court (2026-04-15)
• K.Abdul Samad and 6 others v. P.C.Malpani and Co and 4 others — Madras High Court (2026-04-07)
• T.A.S.Jawahar Ayya v. D.V.Karunakar and another — Madras High Court (2026-03-26)
• V.K.Vijayakumaran v. V.K.Hemachandran and 4 others — Madras High Court (2026-02-27)
• Mrs.Annamariya v. P.S.Kannan — Madras High Court (2026-02-26)
• P.AMEENAL BEEVE AND ANOTHER v. M/s.Crescent Housing Pvt Ltd and 11 others — Madras High Court (2026-02-25)
• K.Prem Anand v. C.T.Sathyamurthy and another — Madras High Court (2026-02-24)