MARY JOSEPH

3,762 recorded High Court judgment(s) · 2009–2024

Courts

Disposal nature

Recent judgments

• KUMARAN, v. .K.A.RADHAKRISHNAN, — Kerala High Court (2024-05-31)
• The New India Assurance Company Ltd. v. GEORGE — Kerala High Court (2024-05-30)
• SANJEEVA K. v. STATE OF KERALA — Kerala High Court (2024-05-30)
• National Insurance Company v. SARASWATHY AMMA, — Kerala High Court (2024-05-30)
• THE NEW INDIA ASSURANCE COMPANY LTD. v. THRESSIAMMA — Kerala High Court (2024-05-30)
• BIJU v. AZEEZ @ AZI(*DELETED) — Kerala High Court (2024-05-22)
• NATIONAL INSURANCE COMPANY, REPRESENTED BY DEPUTY MANAGER(LEGAL) v. P.P.PRIBIN FRANCIS — Kerala High Court (2024-05-21)
• OMANA v. DENNY ABRAHAM GEORGE — Kerala High Court (2024-05-21)
• SURESH v. REETHA PHILIP — Kerala High Court (2024-05-21)
• UNITED INDIA INSUANCE CO LTD v. RAHIMON — Kerala High Court (2024-05-21)