LexMANSOOR AHMAD MIR, . V.K. SHARMA
86 recorded High Court judgment(s) · 2010–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 86 |
Disposal nature
| Disposed Off | 84 |
| Dismissed | 2 |
Recent judgments
- AMITA PURI v. STATE OF HP — Himachal Pradesh High Court (2014-08-07)
- AJAY KUMAR v. STATE — Himachal Pradesh High Court (2014-08-07)
- SANGITA SHARMA v. STATE OF HP — Himachal Pradesh High Court (2014-08-07)
- Dr. DESH DEEPAK v. UNION OF INDIA — Himachal Pradesh High Court (2014-08-07)
- AMIT KUMAR v. STATE — Himachal Pradesh High Court (2014-08-07)
- DARSHAN KUMAR v. STATE OF HP — Himachal Pradesh High Court (2014-08-07)
- POHLO RM v. THE STATE OF H.P. AND ORS. — Himachal Pradesh High Court (2014-08-06)
- STATE v. SURINDER KUMAR — Himachal Pradesh High Court (2014-07-25)
- BALBIR SINGH v. ALI RAZA RIZVI — Himachal Pradesh High Court (2014-07-24)
- STATE v. TARA CHAND — Himachal Pradesh High Court (2014-07-24)