MANSOOR AHMAD MIR, . TARLOK SINGH CHAUHAN, . P.S. RANA

32 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Hema Devi v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• Ex. Sepoy Sunil Kumar v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• SANJEEV KUMAR v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• LEELA VATI v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• Chain Singh v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• Anju Sachdeva v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• Vipan Kumar v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• Anil Kumar v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• Parween Kumari v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)
• KAPIL DEV v. UNION OF INDIA — Himachal Pradesh High Court (2016-12-02)