LexMANSOOR AHMAD MIR, . TARLOK SINGH CHAUHAN
6,909 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 6909 |
Disposal nature
| Disposed Off | 6797 |
| Dismissed | 59 |
| Allowed | 16 |
| Transfer to other Court | 12 |
| DISPOSED OFF | 6 |
| Transferred to HP Administrative Tribunal | 6 |
| Granted | 5 |
| Dissmiss For Default/Non-Prosecution | 4 |
Recent judgments
- STATE OF HP v. Girja Nand Verma — Himachal Pradesh High Court (2017-04-24)
- MS SHIMLA AUTOMOBILE PVT LTD v. STATE OF HP — Himachal Pradesh High Court (2017-04-22)
- SANJAY KUMAR SHARMA v. GIANA RAM — Himachal Pradesh High Court (2017-04-22)
- MOHINDER SINGH v. GIANA RAM — Himachal Pradesh High Court (2017-04-22)
- HRTC v. Bhupinder Singh — Himachal Pradesh High Court (2017-04-22)
- AMIT KUMAR v. STATE OF HP — Himachal Pradesh High Court (2017-04-22)
- VIJAY PAL v. STATE OF HP — Himachal Pradesh High Court (2017-04-22)
- Ankita v. HP UNIVERSITY — Himachal Pradesh High Court (2017-04-22)
- SHIVANK SHARMA v. STATE OF HP — Himachal Pradesh High Court (2017-04-22)
- Shiv Charan v. R.D. Dhiman — Himachal Pradesh High Court (2017-04-22)