LexMANSOOR AHMAD MIR, . SANDEEP SHARMA
1,126 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1126 |
Disposal nature
| Disposed Off | 1119 |
| Dismissed | 3 |
| Transfer to other Court | 2 |
| Compromised/Consent Terms | 1 |
| DISPOSED OFF | 1 |
Recent judgments
- Sunil Chauhan v. Authorized Officer — Himachal Pradesh High Court (2017-04-20)
- Surat Ram v. UNION OF INDIA — Himachal Pradesh High Court (2017-04-20)
- Jawali Ram v. UNION OF INDIA — Himachal Pradesh High Court (2017-04-20)
- Milat Ram v. P.C. Dhiman — Himachal Pradesh High Court (2017-04-20)
- SURESH KUMAR v. PRINCIPAL SECRETARY — Himachal Pradesh High Court (2017-04-20)
- Chain Ram v. Authorized Officer — Himachal Pradesh High Court (2017-04-20)
- Hari Singh v. Anuradha Thakur — Himachal Pradesh High Court (2017-04-20)
- Kulwant Singh v. Alok Ranjan — Himachal Pradesh High Court (2017-04-20)
- Lal Chand v. UNION OF INDIA — Himachal Pradesh High Court (2017-04-20)
- SUBHASH CHAND v. STATE OF HP — Himachal Pradesh High Court (2017-04-20)