MANSOOR AHMAD MIR, . P.S. RANA

283 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• ASHOK KUMAR GUPTA v. STATE OF HP — Himachal Pradesh High Court (2017-01-02)
• Sant Ram Chauhan v. UNION OF INDIA — Himachal Pradesh High Court (2017-01-02)
• Ashok Kumar v. UNION OF INDIA — Himachal Pradesh High Court (2017-01-02)
• Ajmer Singh v. Ashok Tiwari — Himachal Pradesh High Court (2017-01-02)
• VIJAY KUMAR v. STATE OF HP — Himachal Pradesh High Court (2017-01-02)
• SUNITA GUPTA v. H.P.UNIVERSITY — Himachal Pradesh High Court (2017-01-02)
• SUNDARI DEVI v. H.P EX-SERVICEMEN CORPORATION — Himachal Pradesh High Court (2017-01-02)
• Mina Ram v. UNION OF INDIA — Himachal Pradesh High Court (2017-01-02)
• SUMAN KUMARI v. STATE OF HP — Himachal Pradesh High Court (2017-01-02)
• STATE OF HP v. Partap Singh — Himachal Pradesh High Court (2017-01-02)