LexMANSOOR AHMAD MIR, . CHANDER BHUSAN BAROWALIA
21 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 21 |
Disposal nature
| Disposed Off | 21 |
Recent judgments
- Gurbachan Singh v. STATE OF HP — Himachal Pradesh High Court (2016-09-09)
- Harnam Singh v. STATE OF HP — Himachal Pradesh High Court (2016-09-09)
- Shiv Dayal v. STATE OF HP — Himachal Pradesh High Court (2016-09-05)
- Sunil Kumar Chauhan v. STATE OF HP — Himachal Pradesh High Court (2016-09-05)
- COMMISSIONER CENTRAL EXCISE CHANDIGARH v. MS OKAYA INDUSTRIES — Himachal Pradesh High Court (2016-09-05)
- Nirmal Chauhan v. STATE OF HP — Himachal Pradesh High Court (2016-09-05)
- Sonia Chaudhary v. STATE OF HP — Himachal Pradesh High Court (2016-09-05)
- Arvind Kaushal v. STATE OF HP — Himachal Pradesh High Court (2016-09-05)
- Surinder Kaur v. STATE OF HP — Himachal Pradesh High Court (2016-09-05)
- Ruma Devi v. STATE OF HP — Himachal Pradesh High Court (2016-09-05)