MANOJIT MANDAL, JOYMALYA BAGCHI
178 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 178 |
Disposal nature
| DISPOSED | 173 |
| DISMISSED | 4 |
| ALLOWED | 1 |
Recent judgments
- MD. PARWESE ALAM KHAN AND ANR. v. State of West Bengal — Calcutta High Court (2019-11-01)
- ASHEKAR RAHAMAN v. State of West Bengal — Calcutta High Court (2019-10-30)
- HYDER ALI v. State of West Bengal — Calcutta High Court (2019-08-30)
- MOJIBUL SARKAR v. State of West Bengal — Calcutta High Court (2019-08-30)
- DILIP BAIDYA AND ORS v. State of West Bengal — Calcutta High Court (2019-08-30)
- PARIMAL SARKAR v. State of West Bengal — Calcutta High Court (2019-08-30)
- MAHESH BARMAN AND ANR v. State of West Bengal — Calcutta High Court (2019-08-30)
- TOTAN SARKAR @ SAMIR SARKAR v. State of West Bengal — Calcutta High Court (2019-08-30)
- ABDUL KADER v. State of West Bengal — Calcutta High Court (2019-08-30)
- PARESH SARKAR v. State of West Bengal — Calcutta High Court (2019-08-30)
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