LexMANOJIT BHUYAN, . SOUMITRA SAIKIA
201 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 201 |
Disposal nature
| Disposed Of | 173 |
| Dismissed | 9 |
| Allowed | 8 |
| Dismissed on withdrawal with liberty to approach again | 7 |
| Closed | 3 |
| Dismissed On withdrawal no order for such liberty | 1 |
Recent judgments
- MD. AFZAL HUSSAIN @ AFZAL MANDAL v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2021-01-12)
- SUKCHAN ALI SK v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2021-01-11)
- AZIRAN NESSA v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-01-11)
- JUBEDA KHATUN @ JUBEDA BEGUM v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2021-01-11)
- HABIA KHATUN @ HABIYA KHATUN v. THE UNION OF INDIA AND 4 ORS. — Gauhati High Court (2021-01-08)
- SAKINA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-08)
- MUSSTT JAMILA KHATUN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2021-01-08)
- KORFUL NESSA v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-01-07)
- NURUDDIN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-07)
- ALIMUDDIN ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-06)