LexMANOJIT BHUYAN, . SANJAY KUMAR MEDHI
103 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 103 |
Disposal nature
| Disposed Of | 86 |
| Allowed | 7 |
| Dismissed | 5 |
| Closed | 3 |
| Dismissed on withdrawal with liberty to approach again | 1 |
| Dismissed As infractuous | 1 |
Recent judgments
- MANAS JYOTI TALUKDAR AND ANR v. BANK OF BARODA AND 2 ORS — Gauhati High Court (2020-03-20)
- RAINA BEGOM LASKAR @ RAINA BEGUM LASKAR v. THE UNITED BANK OF INDIA AND 2 ORS. — Gauhati High Court (2020-03-20)
- BASIRON NESSA @ MISS BASIRON KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-03-19)
- ANOWARA KHATUN @ ANOWARA @ ANARA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-03-19)
- ANUR BIBI v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2020-03-19)
- INDIAN OVERSEAS BANK AND ANR. v. THE OFFICIAL LIQUIDATOR AND 2 ORS. — Gauhati High Court (2020-03-19)
- HAZARAT ALI v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2020-03-18)
- JAHANARA BEGUM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-03-18)
- M/S. RNT ENTERPRISE AND 2 ORS. v. THE ALLAHABAD BANK AND 4 ORS. — Gauhati High Court (2020-03-18)
- ASHIYA KHATOON @ ACHIA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-03-18)