MANOJIT BHUYAN, . PRASANTA KUMAR DEKA
525 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 525 |
Disposal nature
| Disposed Of | 466 |
| Dismissed | 22 |
| Allowed | 18 |
| Closed | 6 |
| Dismissed On withdrawal no order for such liberty | 6 |
| Dismissed on withdrawal with liberty to approach again | 5 |
| Dismissed As infractuous | 2 |
Recent judgments
- MALEKA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-01-12)
- X X X v. IN RE- THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2020-09-17)
- SEKENDAR ALI @ MD SEKANDAR ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-09-17)
- KURPAN ALI @ KURBAN ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2020-03-16)
- SALEHA KHATUN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2020-03-16)
- AMAN UDDIN @ AMAN UDDIN GAZI AND 3 ORS. v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2020-03-16)
- FURKON ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-02-20)
- MD. ABDUL AHAD v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2020-01-31)
- MD. ABDUL AHAD v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2020-01-31)
- SAHERA KHATTON v. UNION OF INDIA AND 7 ORS. — Gauhati High Court (2020-01-31)
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