MANOJIT BHUYAN, . PARTHIVJYOTI SAIKIA

226 recorded High Court judgment(s) · 2020–2021

Courts

Gauhati High Court

226

Disposed Of	207
Allowed	6
Closed	4
Dismissed on withdrawal with liberty to approach again	3
Dismissed As infractuous	3
Dismissed	3

NASHIMA @ NASIMA BEGUM v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2021-01-29)
PHAGULAL PRASAD v. X X X — Gauhati High Court (2021-01-29)
KHALIL ALI @ A. KHALIL v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2021-01-29)
OMAR ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-01-28)
MAZEDA KHATUN @ MAZEDA BEGUM v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2021-01-28)
HUSSAIN ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-27)
MR. JAHIDUL ISLAM v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2021-01-25)
RUSNA BEGUM @ RASNA BEGUM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-25)
MAZIBAR RAHMAN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2021-01-25)
AMULYA PAUL v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-25)