MANOJIT BHUYAN, . MANISH CHOUDHURY
201 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 201 |
Disposal nature
| Disposed Of | 185 |
| Closed | 5 |
| Allowed | 5 |
| Dismissed | 3 |
| Dismissed on withdrawal with liberty to approach again | 3 |
Recent judgments
- SAMSUL HOQUE v. UNION OF INDIA AND 6 ORS — Gauhati High Court (2021-01-25)
- KHUDEJA BEGUM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-25)
- NOOR JAHAN @ NOOR BHANU v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-25)
- LAL BHANU NESSA @ MUSSTT. LALBHANU NESSA v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2020-02-28)
- SANORA BIBI @ SANOWARA KHATUN v. THE UNION OF INDIA AND 8 ORS — Gauhati High Court (2020-02-28)
- SARIFA BEGUM @ FARIDA BEGUM @ SHARIFA BEGUM @ SARIFA KHATUN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2020-02-28)
- KUDDUS ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2020-02-28)
- SRI RAM BISWAS v. UNION OF INDIA AND 3 ORS — Gauhati High Court (2020-01-31)
- ANOWARA BEGUM @ ANOWARA KHATUN v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2019-09-11)
- ABU KHAYRUDDIN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2019-09-11)
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