MANOJIT BHUYAN, . KALYAN RAI SURANA

230 recorded High Court judgment(s) · 2019–2021

Courts

Gauhati High Court

230

Disposed Of	218
Closed	5
Dismissed	3
Dismissed For Non-prosecution	2
Dismissed As infractuous	1
Dismissed on withdrawal with liberty to approach again	1

SAMSUL HOQUE v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-01-08)
ASHIQUR RAHMAN @ MD. ASHIQUR RAHMAN v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2021-01-08)
MUSSTT SUBDAN BEGUM @ SABJAN NESSA v. UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-01-08)
ARFAN ALI @ MD. ARFAN ALI v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2021-01-08)
SUFIA KHATUN v. UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-01-08)
SMT. SABITRI BRAHMA v. THE UNION OF INDIA and 11 ORS — Gauhati High Court (2020-03-13)
MUSSTT. KHADEJA BEGUM v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2020-03-05)
ANOWARA BEGUM @ ANUWARA BIBI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2019-10-04)
ALTAF HUSSAIN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2019-10-04)
SAHANUR ALI @ MD. DAHANUR ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2019-10-03)