MANOJIT BHUYAN, . HITESH KUMAR SARMA
48 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 48 |
Disposal nature
| Disposed Of | 44 |
| Allowed | 2 |
| Dismissed on withdrawal with liberty to approach again | 1 |
| Closed | 1 |
Recent judgments
- HASNA BEGOM BARBHUIYA @ HASNA BEGOM v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-07)
- DHILJAN NESSA @ DELJAN NESSA v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2021-01-07)
- DHILJAN NESSA @ DELJAN NESSA v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2021-01-07)
- SAMSER ALI @ MD. SAMSHER ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-09-18)
- SHUKUR ALI @ SUKUR ALI v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-09-18)
- CHAMELA KHATOON @ SAMELA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-09-18)
- AYMONA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-09-18)
- MUSSTT. AJITON NESSA @ AJITA BANU v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-09-18)
- DILIP KUNDU v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2020-09-18)
- CHENEHI BEGUM v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2020-09-16)
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