MANOJIT BHUYAN, . AJIT BORTHAKUR
196 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 196 |
Disposal nature
| Disposed Of | 182 |
| Closed | 5 |
| Dismissed | 5 |
| Dismissed As infractuous | 1 |
| Allowed | 1 |
| Dismissed For Non-prosecution | 1 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- SRI ANANDA DAS @ ANANDA RAHI DAS v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2021-02-01)
- ABDUL GANI ALI @ A. GANI ALI @ ABDUL GANI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-01-11)
- JAYEDA BEGUM @ JAYEDA BEWA v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2020-08-28)
- SRI BANAMALI DAS AND 5 ORS. v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-06-19)
- SAHIDA BIBI @ SAHIDA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2019-11-25)
- ASAR ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2019-11-25)
- MOJIRA KHATUN v. THE UNION OF INDIA AND 4 ORS — Gauhati High Court (2019-11-25)
- SAJINA KHATUN @ SAJIRAN KHATUN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2019-11-25)
- SAHURA KHATUN @ SAHERA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2019-11-25)
- KHAIRAN NESSA @ MOYRAN NESSA v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2019-11-25)
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