LexMANOJ MISRA,VIVEK VARMA
1,738 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1738 |
Disposal nature
| Disposed off/Decided on merits | 809 |
| Dismissed on merits | 746 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 148 |
| Allowed/Partly Allowed on merits | 33 |
| Reference Disposed off | 1 |
| (unspecified) | 1 |
Recent judgments
- GAJENDRA SINGH NEGI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-02)
- OM PRAKASH YADAV AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-02)
- AZAD ALI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-02)
- HARIOM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-02)
- ATUL KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-02)
- MANISHA DEVI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-02)
- NABAB ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-02)
- DINESH KUMAR YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-02)
- ABHISHEK ARORA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-02)
- SMT. SARITA PATHAK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-02)