MANOJ MISRA,VIRENDRA KUMAR SRIVASTAVA

554 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

554

Disposed off/Decided on merits	277
Dismissed on merits	229
Dismiss other than merit(DD/Non Prosec./Abated)	34
Allowed/Partly Allowed on merits	13
Decided in terms of compromise	1

PARSHOTTAM ALIAS PURUSHOTTAM AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-11)
MOHD. FAIZAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-11)
BHIMENDRA PRATAP SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-11)
DHARMENDRA KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-11)
KAPOOR CHAND URF PARANU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-11)
RAM KISHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-12-11)
NAND KISHORE AWASTHI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-11)
DHARM NARAYAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-11)
SHRITI @ SWETA AND 3 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-12-11)
DARUB @ GARUB @ RAUF @ GARUF v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-11)