MANOJ MISRA,VIKAS BUDHWAR

551 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

551

Disposed off/Decided on merits	196
Dismissed on merits	177
Dismiss other than merit(DD/Non Prosec./Abated)	107
Allowed/Partly Allowed on merits	32
DISMISSED AS WITHDRAWN	27
Consigned to Record	6
DISMISSED AS NOT PRESSED	3
DISMISSED AS INFRUCTUOUS	3

C/M SAKET VIDYAPITH INTER COLLEGE v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-02-02)
C/M MUSLIM INTER COLLEGE v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-01-31)
ANAND PRAKASH v. State of U.P. AND ANOTHER — Allahabad High Court (2023-01-31)
State of U.P. AND 4 OTHERS v. DR. DEVENDRA KUMAR SINGH — Allahabad High Court (2023-01-30)
MUKTESHWAR SINGH v. THE CHAIRMAN UTTAR PRADESH STATE RODWAYS TRANSPORT COPRORATION AND 3 OTHERS — Allahabad High Court (2023-01-30)
C/M SHRI GANDHI SMARAK INTER COLLEGE THROUGH ITS MANAGER AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-01-30)
C/M SADHAN SAHAKARI SAMITI LTD. THROUGH ITS SECRETARY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-28)
SMT. PUNAM KUMARI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-01-28)
M/S BHAGWATI ENT UDYOG v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-01-27)
MS. X, EMPLOYEE OF INDIAN OIL CORPORATION LIMITED v. DALIP RANGWANI AND 2 OTHERS — Allahabad High Court (2023-01-27)