MANOJ MISRA,VED PRAKASH VAISH

188 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

188

Dismiss other than merit(DD/Non Prosec./Abated)	80
Disposed off/Decided on merits	44
Dismissed on merits	40
Allowed/Partly Allowed on merits	24

ARUN KUMAR SAXENA v. HIGH COURT OF JUDICATURE AT ALLAHABAD THRU R.G. AND ANOTHER — Allahabad High Court (2018-11-16)
ARUN KUMAR SAXENA S/O SRI KAUSHAL KUMAR A.D.andS.J. BALLIA v. HON BLE HIGH COURT OF JUDICATURE AT ALLAHABAD THRO R.G. — Allahabad High Court (2018-11-16)
RAVI KANT v. STATE BANK OF INDIA THRU. ITS CHAIRMAN AND OTHERS — Allahabad High Court (2018-10-12)
PRASHANT GAUTAM v. STATE OF U.P.and OTHERS — Allahabad High Court (2018-09-28)
PRADEEP KUMAR SINGH v. UNION OF INDIA AND OTHERS — Allahabad High Court (2018-09-28)
BABU LAL v. RAILWAY BOARD THRU ITS CHAIRMAN AND OTHERS — Allahabad High Court (2018-09-27)
DR. V.N. KAPOOR v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-09-27)
RAMESHWAR RAI v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-09-26)
VISHNU SHARAN AGARIYA v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-09-26)
COMMANDER HQ 94 ARMOURED BRIGADE C/O 56 APO v. ANIL KUMAR SINGH — Allahabad High Court (2018-09-26)