MANOJ MISRA,UMESH CHANDRA SHARMA

29 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	17
Dismiss other than merit(DD/Non Prosec./Abated)	6
DISMISSED AS WITHDRAWN	3
Dismissed on merits	3

RADHA DEVI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-10-19)
MOHD ANWAR KHAN v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-10-19)
SHIVA KANT TIWARI v. STATE OF U P AND ANOTHER — Allahabad High Court (2022-10-19)
BEERBAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-10-19)
IBNE HASAN AND ANOTHER v. STATE OF U P AND 9 OTHERS — Allahabad High Court (2022-10-19)
RAMASHRAY AND 3 OTHERS v. GOVERNMENT OF U.P. AND 2 OTHERS — Allahabad High Court (2022-10-19)
SWETA CHAUHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-10-18)
SANJAY KUMAR TIWARI @ SANJAY TIWARI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-10-18)
Rayeesh Ahamad v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2022-10-18)
SRI SHYAM TIWARI AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-10-18)