MANOJ MISRA,SURESH KUMAR GUPTA
502 recorded High Court judgment(s) · 2018–2019
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| Allahabad High Court | 502 |
Disposal nature
| Disposed off/Decided on merits | 272 |
| Dismissed on merits | 158 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 48 |
| Allowed/Partly Allowed on merits | 16 |
| (unspecified) | 8 |
Recent judgments
- SUNIL KUMAR MISHRA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-08-02)
- RATNESH @ PINKU AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-30)
- SUSHILA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)
- PUSHPENDRA CHAUHAN @ PINTU AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)
- LOVE MISHRA @ MUNNU MISHRA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)
- DEEPAK KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-30)
- M/S VISHWANATH EDUCATIONAL AND CHARITABLE TRUST v. THE PRINCIPAL SECERETARY DEVELOPMENT U.P. AND 2 OTHERS — Allahabad High Court (2019-05-30)
- ANWAR AHMAD v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-05-30)
- HARIVANSH NARAYAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)
- GOVIND ENTERPRISES v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-30)
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