MANOJ MISRA,SHEKHAR KUMAR YADAV
56 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 56 |
Disposal nature
| Disposed off/Decided on merits | 27 |
| Dismissed on merits | 20 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
Recent judgments
- PRADEEP KUMAR JAISWAL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-24)
- KALAWATI DEVI AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-24)
- ARUN KUMAR DWIVEDI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-23)
- State of U.P. v. DEEPAK @ BANDAR — Allahabad High Court (2020-09-23)
- M/S DCM SHRIRAM INDUSTRIES LTD. v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-09-23)
- M/S JAI MATADI ENTERPRISES v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-23)
- DHIRENDRA KUMAR AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-23)
- KAMLA RANI v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2020-09-23)
- JATAN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-09-23)
- M/S JAI BHARAT GLASS HOUSE AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-23)
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