MANOJ MISRA,SAURABH SHYAM SHAMSHERY

45 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	34
Dismiss other than merit(DD/Non Prosec./Abated)	8
Dismissed on merits	3

ABDUL HASAN AND 2 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-06-07)
SHIV SARAN v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2019-06-07)
NAGENDRA KUMAR KAUSHIK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-07)
MANOJ KUMAR AND 41 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-06-07)
BALAJI AYURVEDIC MEDICAL COLLEGE AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-06-07)
INDRA DEVI ALIAS INDRAVATI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-07)
BHOOP SINGH AND 6 OTHERS v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-06-07)
SMT. POONAM YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-07)
M/S SACHDEVA AUTOMOBILES v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-06-07)
HAKIM SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-07)