MANOJ MISRA,SAUMITRA DAYAL SINGH

262 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

262

Disposed off/Decided on merits	135
Dismissed on merits	98
Dismiss other than merit(DD/Non Prosec./Abated)	26
Allowed/Partly Allowed on merits	3

RAMPAL SINGH AND OTHERS v. STATE OF U.P. — Allahabad High Court (2021-03-05)
AMAR SINGH v. STATE OF U.P. — Allahabad High Court (2021-01-20)
SRI KANT PANDEY and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-11-11)
RAMENDRA YADAV v. STATE OF U.P. — Allahabad High Court (2020-11-11)
VIJENDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-15)
PHOOL CHAND GUPTA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-10-15)
AMIR MALIK AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-15)
ASHOK KUMAR AND 7 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-10-15)
JAY PRAKASH SINGH v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-10-15)
SAINT BRIJ BHUSAN BAPU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-15)