MANOJ MISRA,SANJAY KUMAR PACHORI
1,092 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1092 |
Disposal nature
| Dismissed on merits | 558 |
| Disposed off/Decided on merits | 332 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 185 |
| (unspecified) | 12 |
| Allowed/Partly Allowed on merits | 5 |
Recent judgments
- MUKESH TIWARI v. STATE OF U.P. — Allahabad High Court (2021-03-04)
- INDRAJEET MISHRA and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-03-04)
- JITENDRA @ JEETU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- MEERA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- LAKKHI SONKAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-12-18)
- ISHAM SINGH AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
- TRIPURARI SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- ABDUL SAMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
- AZAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- ANIL KUMAR @ RAJU YADAV v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-12-18)
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