MANOJ MISRA,SAMIT GOPAL

29 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• KALYAN SINGH v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-08-21)
• PREMLATA RAI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-21)
• ABULFAIZ v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-08-21)
• KHUSHBOO SONKAR AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-21)
• VIVEK SHUKLA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-21)
• GAURAV KUMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-21)
• SAKARULLAH AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-21)
• ANWARI KHATOON AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-21)
• SATYAPAL YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-21)
• BECHAN AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-21)