LexMANOJ MISRA,SAMEER JAIN
181 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 181 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 58 |
| Disposed off/Decided on merits | 46 |
| Allowed/Partly Allowed on merits | 41 |
| Dismissed on merits | 36 |
Recent judgments
- CHANDAN v. State of U.P. — Allahabad High Court (2022-12-19)
- RAM CHARAN SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2022-08-26)
- BABY SINGH v. STATE OF U.P. — Allahabad High Court (2022-07-26)
- LAKHAN SINGH @ MALKHAN SINGH v. STATE OF U.P. — Allahabad High Court (2022-07-25)
- RAM PRATAP @ TILLU v. State of U.P. — Allahabad High Court (2022-07-08)
- SMT. SAROJANI DEVI v. STATE OF U.P. — Allahabad High Court (2022-07-08)
- HARENDRA v. State of U.P. — Allahabad High Court (2022-07-08)
- SHYAM MISHRA v. STATE OF U.P. — Allahabad High Court (2022-07-08)
- SMT. RASHMI v. STATE OF U.P. — Allahabad High Court (2022-07-08)
- PNACHU v. STATE OF U.P. — Allahabad High Court (2022-07-08)