LexMANOJ MISRA,S.A.H. RIZVI
99 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 99 |
Disposal nature
| Dismissed on merits | 37 |
| Disposed off/Decided on merits | 29 |
| Allowed/Partly Allowed on merits | 17 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 16 |
Recent judgments
- NIRMAL v. STATE OF U.P. — Allahabad High Court (2022-12-19)
- NARENDRA @ KALLU v. THE STATE OF U.P. — Allahabad High Court (2022-12-03)
- KALA ALIAS ANKIT v. STATE OF U.P. — Allahabad High Court (2022-08-26)
- KARE DEEN and OTHERS v. STATE — Allahabad High Court (2022-08-26)
- HANNA and OTHERS v. STATE OF U.P. — Allahabad High Court (2022-08-26)
- ANIRAKA PRASAD YADAV v. STATE OF U.P. — Allahabad High Court (2022-08-03)
- PREMPAL and 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2022-08-03)
- EAJAN SINGH v. STATE OF U.P. — Allahabad High Court (2022-08-02)
- SHRIMATI HEERAKALI AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2022-08-01)
- SUNIL v. STATE OF U.P. — Allahabad High Court (2022-07-21)