MANOJ MISRA,ROHIT RANJAN AGARWAL
306 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 306 |
Disposal nature
| Disposed off/Decided on merits | 130 |
| Dismissed on merits | 111 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 51 |
| Allowed/Partly Allowed on merits | 13 |
| (unspecified) | 1 |
Recent judgments
- RAM LAL AND 2 OTHERS v. COLLECTOR, VARANASI AND 2 OTHERS — Allahabad High Court (2022-10-14)
- State of U.P. AND 3 OTHERS v. RAMSEWAK AND ANOTHER — Allahabad High Court (2022-10-14)
- NEELENDRA MANI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-25)
- NEELU DWIVEDI v. ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA AND 4 OTHERS — Allahabad High Court (2021-07-16)
- SHIV DAYAL AND 10 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-04-08)
- DEEPANSHI BOUR @ DEEPA AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-04-08)
- SMT. RITU SHAKYA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-04-08)
- ADITYA KUMAR @ ATUL AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-04-08)
- SANJAY AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-04-08)
- DOLI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-04-08)
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