MANOJ MISRA,RAVI NATH TILHARI

281 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

281

Disposed off/Decided on merits	143
Dismissed on merits	91
Dismiss other than merit(DD/Non Prosec./Abated)	43
Allowed/Partly Allowed on merits	3
(unspecified)	1

BABU SINGH AND ANOTHER v. State of U.P. AND 43 OTHERS — Allahabad High Court (2021-02-19)
SANKARSHAN KUMAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
JAMES HERALD PARKER AND 4 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2021-02-19)
RAGGHU LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)
WAQF NO. 81 MOHAMMAD SULEMAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
MAHFOOZ GAZI v. State of U.P. AND ANOTHER — Allahabad High Court (2021-02-19)
TULSI AND ANOTHER v. State of U.P. AND 9 OTHERS — Allahabad High Court (2021-02-19)
MUNNI DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
SARFARAZ v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-02-19)
ANJUM AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-02-18)