MANOJ MISRA,PIYUSH AGRAWAL

121 recorded High Court judgment(s) · 2020–2022

Courts

Allahabad High Court

121

Disposed off/Decided on merits	65
Dismissed on merits	35
Dismiss other than merit(DD/Non Prosec./Abated)	19
Allowed/Partly Allowed on merits	2

HAJI SONS, IOCL DEALER v. INDIAN OIL CORPORATION LIMITED AND 2 OTHERS — Allahabad High Court (2022-11-18)
SANDEEP MITTAL AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-18)
State of U.P. AND 4 OTHERS v. MITHLESH KUMAR YADAV — Allahabad High Court (2022-07-08)
State of U.P. AND 4 OTHERS v. MANU KUMAR CHOURASIYA — Allahabad High Court (2022-07-08)
SURENDRA SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-07-08)
DR AKHILESH KUMAR DWIVEDI v. State of U.P. AND 10 OTHERS — Allahabad High Court (2021-11-23)
ASHUTOSH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
SANJAY JADIYA v. State of U.P. AND ANOTHER — Allahabad High Court (2020-10-01)
DILBAHAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
MAHESH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)