MANOJ MISRA,PANKAJ BHATIA

67 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

Dismissed on merits	25
Disposed off/Decided on merits	19
Dismiss other than merit(DD/Non Prosec./Abated)	15
Allowed/Partly Allowed on merits	8

HARNAM SINGH v. STATE OF U.P. — Allahabad High Court (2020-07-10)
HIRA LAL v. STATE OF U.P. — Allahabad High Court (2019-12-06)
SHEELA (CORPUS) v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-01)
MAHMOOD v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-11-01)
RADHEY SHYAM v. STATE OF U.P. — Allahabad High Court (2019-11-01)
SMT. CHAND BANO AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-11-01)
SURESH v. STATE OF U.P. — Allahabad High Court (2019-11-01)
AMRIT LAL and OTHERS v. STATE — Allahabad High Court (2019-11-01)
MALI ALIAS GANGA PRASAD v. STATE — Allahabad High Court (2019-11-01)
RAMU v. STATE — Allahabad High Court (2019-10-31)