MANOJ MISRA,MOHD. AZHAR HUSAIN IDRISI

121 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

121

Disposed off/Decided on merits	53
Dismissed on merits	35
Dismiss other than merit(DD/Non Prosec./Abated)	25
(unspecified)	4
Allowed/Partly Allowed on merits	4

DARKHASHAN RAFIQUE AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-09)
MAMTA DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-09)
State of U.P. AND 2 OTHERS v. UTTAR PRADESH STATE PUBLIC SERVICE TRIBUNAL AND ANOTHER — Allahabad High Court (2022-09-09)
HARI PRASAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-09)
SALEEM v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-09)
DR. ANKIT PATHAK v. Union Of India AND 5 OTHERS — Allahabad High Court (2022-09-09)
ANCHAL MISHRA AND ANOTHER v. State of U.P. AND 9 OTHERS — Allahabad High Court (2022-09-09)
UNION OF INDIA AND 4 OTHERS v. PANKAJ KUMAR AND ANOTHER — Allahabad High Court (2022-09-09)
SMT. ALPANA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-09)
SHIV KUMAR SINGH v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2022-09-08)