LexMANOJ MISRA,MANJU RANI CHAUHAN
71 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 71 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 30 |
| Allowed/Partly Allowed on merits | 23 |
| Dismissed on merits | 11 |
| Disposed off/Decided on merits | 7 |
Recent judgments
- DHANESHWAR SHARMA AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-02-10)
- M/S DEVI DAYAL CHERITABLE TRUST v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-02-10)
- AFTAB AHMAD AND ORS. v. STATE OF U.P. — Allahabad High Court (2020-01-10)
- SURESH PAL v. STATE — Allahabad High Court (2019-11-21)
- AHALKAR SINGH v. STATE — Allahabad High Court (2019-11-21)
- DALVEER AND OTHERS v. STATE — Allahabad High Court (2019-11-21)
- BHAGWAN SINGH and OTHERS v. STATE — Allahabad High Court (2019-11-21)
- RAJ KUMAR v. STATE — Allahabad High Court (2019-10-01)
- BONDI v. STATE OF U.P. — Allahabad High Court (2019-10-01)
- RUBINA KHATOON v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-01)