LexMANOJ MISRA,MAHBOOB ALI
42 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 42 |
Disposal nature
| Disposed off/Decided on merits | 24 |
| Dismissed on merits | 12 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- VIKRAMADITYA v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-10-27)
- ARUNESH TRIPATHI and ANOTHER v. STATE OF U.P. and 5 OTHERS — Allahabad High Court (2018-10-27)
- SYORAJ AND 9 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-10-26)
- BALA DEVI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-26)
- SMT. PUSHPA MISHRA v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2018-10-25)
- MAHFOOZ ALAM AND ANOTHER v. UNION OF INDIA AND 8 OTHERS — Allahabad High Court (2018-10-25)
- MANGU KHAN AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-25)
- DIGESH SINGH v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-10-25)
- AKHTARI v. THE COLLECTOR AND 3 OTHERS — Allahabad High Court (2018-10-25)
- SUNDAR SINGH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-24)