MANOJ MISRA,JAYANT BANERJI

1,023 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

1023

Disposed off/Decided on merits	475
Dismiss other than merit(DD/Non Prosec./Abated)	297
Dismissed on merits	230
Allowed/Partly Allowed on merits	18
(unspecified)	2
Reference Disposed off	1

JAI PRAKASH DUBEY v. STATE OF U P AND OTHERS — Allahabad High Court (2022-09-23)
SMT, RUKHSANA PARVEEN LARI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-04-22)
SANJAY KUMAR SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-04-22)
ISTEEYAK AHMAD v. THE UNION OF INDIA THROUGH SECRETARY ROAD AND TRANSPORT MINISTRY AND 3 OTHERS — Allahabad High Court (2022-01-07)
BANKE LAL TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-01-07)
PRADEEP RAJ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
ANIL KUMAR GUPTA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-01-07)
RAJ KUMAR v. State of U.P. AND ANOTHER — Allahabad High Court (2022-01-07)
SANJAY KUMAR GAUTAM v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-12-16)
OMKAR SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-12-16)